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NAA Upholds Profiteering Charges Against L’Oréal - (27 Jun 2022)

GOODS AND SERVICES TAX

National Anti-profiteering Authority (NAA) has upheld the profiteering charges against M/s L’Oréal and determines the amount of profiteering as Rs. 1,86,39,57,508/- on account of denial of benefit to the customers.

Tags : NATIONAL ANTI-PROFITEERING AUTHORITY   PROFITEERING CHARGES  

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