All HC: No Bar on Anticipa. Bail to Accused Booked u/s 376(3) IPC through UP Amend. to S. 438 CrPC  ||  NCDRC Cautioned by Supreme Court: Hierarchy of Judiciary Must Be Respected  ||  Supreme Court: Cannot Allow Wrong Doers to Make Profit Out of Their Own Wrongs  ||  AP HC: App. u/s 11(6) Can Only be Maintained if Parties Fail to Refer Dispute to Arbi. Even After Not  ||  Del. HC: Father Held Guilty of Repeatedly Raping Minor Daughter for 2 Years, Acquittal Reversed  ||  SC: Reconsideration Required of the Judgement That Brought Doctors Under Consumer Protection Act  ||  SC: Person Purchasing Prop. Knowing About Appeal Pendency Can’t Claim Restit. as Bona Fide Purchaser  ||  SC: Authorities Directed to Take Immediate Measures Regarding Municipal Solid Waste in Delhi  ||  Del. HC: In-Mall Marketing Campaigns Also Advertisements, HUL Restrained from Comparing Products  ||  Andhra Pradesh HC: Cannot Cancel Selection Process in Absence of Valid, Bonafide Reasons    

Collaboration with Banks for creation of integrated Pensioners' Portal to enhance 'Ease of Living' of Pensioners- (Press Information Bureau) (21 Jun 2022)

MANU/PIBU/2611/2022

Banking

A two day Bankers' Awareness Program was organized by Department of Pension & Pensioners' Welfare at Udaipur on 20th & 21St June, 2022 for officers of State Bank of India handling pension related work, covering the Northern Region of the country.

A team of officers from DoPPW took sessions on Pension policy reforms& digitization regarding disbursement of pension to Central Government pensioners, with the objective of updating the field functionaries of State Bank of India. Special sessions were organized on Income Tax matters related to pensioners as well as Digital means of submitting the Annual Life Certificates. Chief Controller (Pension), CPAO shared the reasons which are a cause for pensioner's grievances and suggested actions which may be taken by the bank for redressal.

It was decided that immediate efforts are needed for creation of Integrated Pension Portal by linking DoPPW and SBI existing portals to provide seamless services to pensioners. Awareness of field officials & Pensioners are of utmost importance to ensure the benefits of Government of India's welfare measures. Face authentication technology for Digital Life Certificate may be advertised extensively by Banks. Department of Pension & Pensioners' Welfare will take policy initiatives to address issues faced by field officials and pensioners. Digital life certificate and face authentication technology would be a game changer for pensioners and banks in submission of life certificates. These awareness programs would serves as huge capacity building exercise for bank officials.

This program was the first in a series of Awareness Programs for Central Pension Processing Centers and field functionaries handling pension related work in various bank. It is expected that through these programs, the objective of enhancing 'Ease of Living' of pensioners will be achieved to a great extent. Four such awareness programs will be conducted in collaboration with State Bank of India to cover the whole country. On similar lines, awareness programs will be conducted in collaboration with other Pension Disbursing Banks in year 2022-23.

Bankers' Awareness Program, Udaipur, 20th & 21st June, 2022 was concluded by closing address by Sh. Sanjiv N. Mathur, Joint Secretary, Department of Pension & Pensioners' Welfare. Detailed feedback was taken from bank officers on various policy issues to make proactive changes to ensure "Ease of Living" for pensioners. 50 officers from northern zone from CPPCs and pension dealing branches were awarded certificate of Participation during valediction ceremony.

Tags : COLLABORATION   CREATION   PENSIONERS' PORTAL  

Share :        

Disclaimer | Copyright 2024 - All Rights Reserved