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Gujarat HC: University Rules Prevails Over BCI Rules in Conducting Exams for LLB Admissions - (27 Jun 2022)

EDUCATION

Gujarat High Court has held that in terms of conduction of examination and results for admission to LLB course, the rules of a University would prevail over the Rules of Bar Council of India (BCI).

Tags : GUJARAT HIGH COURT   LLB   BAR COUNCIL OF INDIA RULES  

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