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Gujarat HC Refuses to Quash FIR for Dumping Chemicals in Open Land - (27 Jun 2022)

CRIMINAL

Gujarat High Court has refused to quash a FIR lodged for violation of the Environment (Protection) Act against a factory owner for allegedly dumping chemicals in open land by excavating pits.

Tags : GUJARAT HIGH COURT   DUMPING CHEMICALS   ENVIRONMENT (PROTECTION) ACT  

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