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CBIC Prohibits Manufacture, Import, Stocking, Distribution, Sale And Use of SUP from 1st July - (27 Jun 2022)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has issued instructions regarding the restrictions on the manufacture, import, stocking, distribution, sale and use of products made of single use plastic.

Tags : CBIC   SINGLE USE PLASTIC   IMPORT  

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