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Madras HC to TASMAC: Consider Implementing Empty Liquor Bottle Buy-Back Scheme Across State - (27 Jun 2022)

CIVIL

Madras High Court, while hearing petition for protection of western ghats area has held that Tamil Nadu State Marketing Corporation Limited’s (TASMAC) buy-back scheme implemented in the Nilgiris region should be implemented across the state of Tamil Nadu.

Tags : MADRAS HIGH COURT   TASMAC   BUY-BACK SCHEME  

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