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Patna HC to Registry: Identify All Appeals Pending Before High Court U/S 374(4) & 377(4) CrPC - (27 Jun 2022)

EDUCATION

Patna High Court has directed the Registry to take all necessary measures to identify those appeals which are pending before High Court and are covered by sub-section (4) of Section 374 or sub-section (4) of Section 377 of the Code of Criminal Procedure (CrPC).

Tags : PATNA HIGH COURT   REGISTRY   APPEALS  

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