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Delhi HC: Vacant Seat in Super-Speciality Course Won’t Serve Any Purpose - (27 Jun 2022)

EDUCATION

Delhi High Court has directed All India Institute of Medical Sciences (AIIMS) to admit a doctor in its specialised course, in the next academic session, commencing from July, 2022, as letting seat in super-speciality course go vacant won't serve anyone's interest.

Tags : DELHI HIGH COURT   AIIMS   SUPER-SPECIALITY COURSE  

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