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Tripura HC Orders Rs. 10 Lakh Compensation to Family of 27 Year Old Victim of Custodial Death - (24 Jun 2022)

CRIMINAL

Tripura High Court has directed the state to pay a compensation of Rs 10 lakh to the family members of Jamal Hossain, who allegedly died due to custodial torture in police lockup.

Tags : TRIPURA HIGH COURT   CUSTODIAL DEATH   COMPENSATION  

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