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CCI Orders Investigation Against Bookmyshow for Alleged Unfair Competition Practices - (24 Jun 2022)

CIVIL

Competition Commission of India (CCI) has ordered an investigation against Bookmyshow for alleged unfair competition practices and sought a report from the Director General of the investigation within 60 days.

Tags : COMPETITION COMMISSION OF INDIA   BOOKMYSHOW   UNFAIR COMPETITION PRACTICES  

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