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DGFT Changes Watermelon Seeds Import from Restricted to Free Till 30 September, 2022 - (24 Jun 2022)

CIVIL

Director General of Foreign Trade (DGFT) has notified an amendment to the Import Policy Condition under the Foreign Trade Policy 2015-2020 to allow the import of watermelon seeds from Kandla and Mundra Ports till September 30, 2022.

Tags : DIRECTOR GENERAL OF FOREIGN TRADE   IMPORT POLICY   WATERMELON SEEDS  

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