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CBDT Notifies Extension of Applicability of TP Safe Harbour Rules Till AY 2022-23 - (24 Jun 2022)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has extended the applicability of Rule 10TD (3B) of the Income-tax Rules, 1962, which deals with safe harbour, till Assessment Year (AY) 2022-23.

Tags : CENTRAL BOARD OF DIRECT TAXES   SAFE HARBOUR  

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