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GST Department Issues Advisory for Taxpayers Who Opted for QRMP to Pay Tax Before 25th June - (24 Jun 2022)

GOODS AND SERVICES TAX

Goods and Services Tax (GST) department has issued an advisory asking the taxpayers opted for Quarterly Returns Monthly Payment (QRMP) scheme to pay their taxes on or before 25th June 2022, in order to avoid interest for late payment.

Tags : GST DEPARTMENT   QUARTERLY RETURNS MONTHLY PAYMENT   ADVISORY  

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