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MHA Extends FCRA Validity of NGO’s With Pending Renewal - (24 Jun 2022)

CIVIL

Ministry of Home Affairs (MHA) has extended the Foreign Contribution (Regulation) Act [FCRA] validity of NGO’s with pending renewal till 30th September 2022.

Tags : MINISTRY OF HOME AFFAIRS   FOREIGN CONTRIBUTION (REGULATION) ACT   NGO  

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