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NFRA: Chartered Accountant Penalized with One Lakh Rupees Fine for Professional Misconduct - (24 Jun 2022)

CIVIL

National Financial Reporting Authority (NFRA) has penalized chartered accountant with a fine of one lakh rupees for professional misconduct and debarred him from undertaking any auditing work for one year.

Tags : NATIONAL FINANCIAL REPORTING AUTHORITY   PROFESSIONAL MISCONDUCT   CHARTERED ACCOUNTANT  

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