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Gauhati HC Orders Change of IO for Harassing Accused to Purchase His Land - (23 Jun 2022)

CRIMINAL

Gauhati High Court has ordered the Commissioner of Police to change the investigating officer (IO) of a theft case, after the accused alleged that IO was acting out of personal vendetta against him due to a dispute between them over a tribal land.

Tags : GAUHATI HIGH COURT   INVESTIGATING OFFICER   TRIBAL LAND  

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