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Government releases Intellectual Property Panorama- (Ministry of Communications and Information Technology) (31 Mar 2016)

MANU/PIBU/0355/2016

Intellectual Property Rights

The Indian government released a single window interface for information on Intellectual Property under the Indian Intellectual Panorama. The portal will increase awareness about intellectual property in the SME sector, academia and research. Prepared in conjunction with the World Intellectual Property Organisation, the resource consists of a series of educational videos that explain the functioning of the regime.

Tags : INTELLECTUAL PROPERTY WIPO EDUCATION

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