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J&K&L HC to Judicial Officers: Don't Offer Gifts to Visiting High Court Judges - (23 Jun 2022)

CIVIL

Jammu & Kashmir and Ladakh High Court has issued circular restricting judicial officers of the subordinate courts from receiving, seeing off, arranging trips, hotels, food or offering gifts to visiting Chief Justice/High Court Judges.

Tags : JAMMU & KASHMIR AND LADAKH HIGH COURT   JUDICIAL OFFICERS   GIFTS  

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