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MCA Notifies Penalty for Non-Compliance With NFRA Rules - (22 Jun 2022)

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Ministry of Corporate Affairs (MCA) has notified that the non-compliance with the National Financial Reporting Authority Rules (NFRA), 2018 would attract a penalty of not exceeding Rs. 5,000.

Tags : MINISTRY OF CORPORATE AFFAIRS   NATIONAL FINANCIAL REPORTING AUTHORITY RULES   PENALTY  

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