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Kerala HC to Centre: Consider Compulsory Licensing of Drug Ribociclib - (22 Jun 2022)

INTELLECTUAL PROPERTY RIGHTS

Kerala High Court has directed the Department for Promotion of Industry and Internal Trade to consider compulsory licensing of Ribociclib, a breast cancer drug, considering the alarming number of women who succumb to the disease merely because they could not afford treatment.

Tags : KERALA HIGH COURT   COMPULSORY LICENSING   BREAST CANCER  

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