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NCLT Initiates Insolvency Proceedings Against Nirmal Lifestyle (Kalyan) Pvt. Ltd. - (22 Jun 2022)

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National Company Law Tribunal (NCLT), Mumbai Bench has initiated Corporate Insolvency Resolution Process against Nirmal Lifestyle (Kalyan) Pvt. Ltd. and has appointed Mr. DilipKumar Natvarlal Jagad as the Interim Resolution Professional.

Tags : NCLT   CORPORATE INSOLVENCY RESOLUTION PROCESS  

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