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Mumbai Court Grants Bail to Alleged Creator of Bulli Bai App, Neeraj Bishnoi Along Two Others - (22 Jun 2022)

CRIMINAL

Mumbai Court has granted bail to three accused - Aumkareshwar Thakur, Neeraj Bishnoi and Neeraj Singh in the Bulli Bai App Case wherein several vocal Muslim women were being advertised for an online auction.

Tags : MUMBAI COURT   BAIL   BULLI BAI APP  

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