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Delhi HC Grants Time to DMRC for Payment of Outstanding Amount of Arbitral Award to DAMEPL - (21 Jun 2022)

CIVIL

Delhi High Court has granted time to Delhi Metro Rail Corporation (DMRC) to ensure payment of the outstanding amount to Reliance Infrastructure-promoted Delhi Airport Metro Express Pvt Ltd (DAMEPL) on or before August 5.

Tags : DELHI HIGH COURT   OUTSTANDING AMOUNT   ARBITRAL AWARD  

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