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SC Rejects Nawab Malik & Anil Deshmukh Plea for Release From Prison For Voting In MLC Elections - (21 Jun 2022)

ELECTION

Supreme Court has refused to allow the temporary release of Maharashtra Member of Legislative Assembly (MLA) Nawab Malik and Anil Deshmukh from the prison for casting vote in the Maharashtra Legislative Council (MLC) elections.

Tags : SUPREME COURT   VOTE   MAHARASHTRA LEGISLATIVE COUNCIL  

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