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Calcutta HC Orders Removal of Chairman of WB Board of Primary Education - (21 Jun 2022)

CRIMINAL

Calcutta High Court has removed Trinamool MLA Manik Bhattacharya from the post of Chairman of the Board of Primary Education with immediate effect in connection with alleged irregularities in the recruitment of teachers in state government-sponsored and aided primary schools.

Tags : CALCUTTA HIGH COURT   PRIMARY TEACHER RECRUITMENT SCAM  

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