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Delhi Court: Bail Granted to Bhim Sena Chief Arrested for Calling for Violence Against Nupur Sharma - (20 Jun 2022)

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Delhi Court has granted bail to Bhim Sena President Nawab Satpal Tanwar, arrested after he allegedly called for violence against former BJP spokesperson Nupur Sharma for her alleged comments on Prophet Muhammad.

Tags : DELHI COURT   BHIM SENA   BAIL  

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