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Uttarakhand Appropriation (Vote on Account) Ordinance 2016 - (31 Mar 2016)

Miscellaneous

The Central Government passed an ordinance permitting utilisation of funds from Uttarakhand’s state fund. The move effectively confirms President’s rule in Uttarakhand, which was notified on 27 March 2016. The Appropriation is limited to a maximum of about Rs. 13,642 crore, monies which are to be expended on providing continued governance and services in the state.

Tags : UTTARAKHAND   PRESIDENT’S RULE   APPROPRIATION  

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