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Delhi HC Grants Bail to Six Persons in PCAL Scam Case - (20 Jun 2022)

CRIMINAL

Delhi High Court has granted bail to six persons arrested in the CBI case in connection with an alleged Ponzi scheme being run by Pearls Golden Forest Limited, Pearl Agrotech Corporation Limited (PACL), and others in the garb of sale and development of agricultural land.

Tags : DELHI HIGH COURT   PEARL AGROTECH CORPORATION LIMITED   SCAM   BAIL  

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