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CBDT Exempts TDS on Lease Rentals Paid to Air Craft Leasing Units Located in IFSC - (20 Jun 2022)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has provided relaxation from TDS under section 194I of the Income Tax Act, 1961 in respect of lease rentals paid to aircraft-leasing units located in the International Financial Services Center (IFSC) claiming exemption under section 80LA of the Act.

Tags : CENTRAL BOARD OF DIRECT TAXES   TDS   INTERNATIONAL FINANCIAL SERVICES CENTER  

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