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CBDT Issues Revised Instruction for Constitution And Functioning of Local Committees - (20 Jun 2022)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has issued revised Instruction for constitution and functioning of Local Committees to deal with taxpayers’ grievances arising out of high-pitched Scrutiny Assessment through F.No.225/101/2021-ITA-II, dated 23rd April, 2022.

Tags : CENTRAL BOARD OF DIRECT TAXES   LOCAL COMMITTEES   GRIEVANCES  

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