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Delhi Court Denies Bail to Delhi Minister Satyendar Jain in PMLA Case - (20 Jun 2022)

CRIMINAL

Delhi Court has denied bail to Delhi Minister Satyendar Jain, in connection with a money laundering case under Prevention of Money Laundering Act (PMLA) being investigated by the Enforcement Directorate.

Tags : DELHI COURT   PMLA   DELHI MINISTER  

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