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Madras HC Issues Preventive Guidelines Amid Rise in Covid-19 - (20 Jun 2022)

CIVIL

Madras High Court has issued directions to be followed by Advocates and others while appearing in courts which includes, wearing face masks and maintaining social distance in High Court Premises; Restriction on Entry of litigants unless specifically required and thermal scanning.

Tags : MADRAS HIGH COURT   PREVENTIVE GUIDELINES   COVID-19  

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