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IBBI Amends its Regulations on Information Utilities - (20 Jun 2022)

INSOLVENCY

Insolvency and Bankruptcy Board of India (IBBI) has introduced second round of amendments to the Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017 (Information Utility Regulations). These amendments have come into force on 14.06.2022.

Tags : INSOLVENCY AND BANKRUPTCY BOARD OF INDIA   AMENDMENTS  

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