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Madras HC Refuses Premature Release of Convicts in Rajiv Gandhi Assassination Case - (17 Jun 2022)

CRIMINAL

Madras High Court has dismissed a plea filed by S. Nalini and RP Ravichandran, convicts in the Rajiv Gandhi Assassination case, seeking premature release.

Tags : MADRAS HIGH COURT   RAJIV GANDHI ASSASSINATION   PREMATURE RELEASE  

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