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MP HC Commutes Death Sentence of Man Convicted for Rape And Murder of 4 Year Old - (17 Jun 2022)

CRIMINAL

Madhya Pradesh High Court has commuted death sentence of a man convicted for rape and murder of a 4-year-old girl. The Court held that since the convict himself was father to a minor girl, his chances of rehabilitation could not be ruled out.

Tags : MADHYA PRADESH HIGH COURT   DEATH SENTENCE   REHABILITATION  

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