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Re 1 currency note to enter circulation- (Reserve Bank of India) (29 Mar 2016)

MANU/RPRL/0092/2016

Banking

The Reserve Bank of India will soon introduce one rupee notes into circulation. The notes will incorporate bi-linguistic features, such as the signature of Ratan P. Watal, Finance Secretary, which will be present in English and Hindi. The note itself will feature a pink-green colour scheme. Existing one rupee notes in circulation will continue to be legal tender.

Relevant : Printing of One Rupee Currency Notes Rules 2016 MANU/EAFF/0030/2016

Tags : ONE RUPEE   CURRENCY NOTE   CIRCULATION  

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