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IBBI Asks to Furnish Extracts of GSTR-1, GSTR-3B & E-Way Bills Along With Application - (17 Jun 2022)

INSOLVENCY

Insolvency and Bankruptcy Board of India (IBBI) has notified that the operational creditors shall furnish extracts of GSTR-1, GSTR-3B and e-way bills, along with the application for initiation of corporate insolvency resolution process.

Tags : IBBI   GSTR   OPERATIONAL CREDITORS  

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