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SC to Centre: File Committee Resolutions on NCLT Members' Tenure on Affidavit - (17 Jun 2022)

COMPANY

Supreme Court has directed Centre to make public the decision taken by the CJI-led Committee on the issue of extending tenure of 23 National Company Law Tribunal (NCLT) members from 3 years to 5 years.

Tags : SUPREME COURT   NCLT   TENURE  

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