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Calcutta HC Orders SIT to Probe Into Alleged Dowry Death of 25 Years Old - (17 Jun 2022)

CRIMINAL

Calcutta High Court has ordered setting up of a special investigating team (SIT) to investigate the death of a 25-year-old woman Rasika Jain, who had fallen from the third-floor terrace of her in-law's house in February 2021, following which her family members complained of foul play.

Tags : CALCUTTA HIGH COURT   SIT  

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