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NBDSA Orders News Channels to Remove Sensationalist Videos About Umar Khalid - (17 Jun 2022)

MEDIA AND COMMUNICATION

News Broadcasting and Digital Standards Authority (NBDSA) has directed Zee News, Zee Hindustan, India TV, Aaj Tak, and News18 to take down certain videos broadcasted by them in 2020 pertaining to Umar Khalid which misreported and misrepresented facts about him.

Tags : NBDSA   NEWS CHANNEL   UMAR KHALID  

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