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Union Environment Ministry Notifies New Hazardous Waste Management Rules - (04 Apr 2016)

The Hazardous and Other Wastes (Management and Transboundary Movement) Rules, 2016 have been notified by the Union Environment Ministry, replacing its older version made in 2008.

Tags : HAZARDOUS AND OTHER WASTES (MANAGEMENT AND TRANSBOUNDARY MOVEMENT) RULES   2016  

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