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IBBI Amends Regulations on Grievance & Complaint Handling Procedure and Inspection & Investigation - (16 Jun 2022)

INSOLVENCY

Insolvency and Bankruptcy Board of India (IBBI) has notified IBBI (Grievance and Complaint Handling Procedure) (Amendment) Regulations, 2022 and IBBI (Inspection and Investigation) (Amendment) Regulations, 2022 to amend parent Regulations.

Tags : IBBI   GRIEVANCE AND COMPLAINT HANDLING PROCEDURE   INSPECTION AND INVESTIGATION.  

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