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CBIC Issues Advisory on Changes in System Relating to AD Code Registration in Exports - (16 Jun 2022)

CUSTOMS

Central Board of Indirect Taxes (CBIC) has issued an advisory introducing change in the Customs System related to Authorised Dealer Code (AD Code) Registration in exports, so as to do away with the requirement of multiple AD codes associated at different ports.

Tags : CBIC   AUTHORISED DEALER CODE   CUSTOMS  

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