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ITAT: Income Tax Liability Won’t Arise for Unsecured Loan Transactions Done by Group Entities - (16 Jun 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Mumbai Bench has held that income tax liability won’t arise for unsecured loan transactions done by group entities.

Tags : ITAT   INCOME-TAX LIABILITY   UNSECURED LOAN  

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