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Kar. HC: Suitability of Partners to a Marital Relation Rests Exclusively With The Individuals - (15 Jun 2022)

FAMILY

Karnataka High Court has held that the decision of the suitability of partners to a marital tie rests exclusively with the individuals themselves and neither state nor society can intrude into that domain.

Tags : KARNATAKA HIGH COURT   MARITAL RELATIONS  

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