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CBIC Lays Down Procedures Relating to Sanction, Post-Audit, And Review of Refund Claims - (15 Jun 2022)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has in the light of the receipt of reports of different practices being followed by the field formations, laid down Procedures Relating to Sanction, Post-Audit, And Review of Refund Claims.

Tags : CBIC   PROCEDURES  

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