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DGFT Notifies Provisions for Allocation of TRQ for Crude Soya Bean Oil And Crude Sunflower Oil - (15 Jun 2022)

CIVIL

Directorate General of Foreign Trade (DGFT) has notified the additional provisions for the allocation of Tariff Rate Quota (TRQ) for 20 lakh MT of crude soya bean oil and 20 lakh MT of crude sunflower oil for the financial years 2022–23 and 2023–24.

Tags : DGFT   TARIFF RATE QUOTA  

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