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Kerala High Court Upholds Slapping of KAAPA on Muhammed Nisham - (31 Jul 2015)

Kerala High Court has upheld state government order of slapping Kerala Anti-social Activities (Prevention) Act 2007 (KAAPA) on Muhammed Nisham, an accused in the murder of security guard at Thrissur.

Tags : KERALA HIGH COURT   KERALA ANTI-SOCIAL ACTIVITIES (PREVENTION) ACT 2007  

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