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SC: Long Cohabitation Between Man & Woman Raises Strong Presumption in Favour of Their Marriage - (14 Jun 2022)

FAMILY

Supreme Court has held that long cohabitation between a man and women raises a strong presumption in favour of their marriage. Although, the presumption is rebuttable, a heavy burden lies on them to prove that no marriage took place.

Tags : SUPREME COURT   MARRIAGE   PRESUMPTION  

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