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Allahabad HC Denies Bail to Ex-MLA Mukhtar Ansari in Funds Misappropriation Case - (14 Jun 2022)

CRIMINAL

Allahabad High Court while denying bail to former MLA Mukhtar Ansari n connection with a case over misappropriation of MLA funds, called him a dreaded and 'White Collared' criminal, an interstate mafia.

Tags : ALLAHABAD HIGH COURT   FUNDS MISAPPROPRIATION   BAIL  

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